Bombay High Court
Antrix Diamond Exports Pvt. Ltd vs Aryaan Gems Limited Faz on 10 December, 2018
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 10th December, 2018
CALLED OUT FOR DIRECTION :
23. COMSS/1159/2018 ) Ms. Pooja Vasandani, i/b. M/s. Rajani Associates,
) Advocates for the Plaintiffs.
)
) P.C.: The matter is placed on board in view of
) Praecipe dated 30.11.2018. By the said Praecipe,
) Plaintiffs seek time to serve Writ of Summons
) upon unserved Defendants.
)
) In view thereof, time is granted to the Plaintiffs to
) serve with Writ of Summons upon Defendants
) under 445 of O.S. Rules through Sheriff of
) Mumbai and to file Affidavit of Service to that
) effect till 09.01.2019, failing Suit against
) unserved Defendants will be dismissed for non-
) compliance of O.S. Rule 87. Office to issue fresh
) Writ of Summons, if required. The returnable
) date is extended till 09.01.2019.
10-12-2018Prothonotary and Senior Master ::: Uploaded on - 17/12/2018 ::: Downloaded on - 26/12/2018 23:37:53 :::