Supreme Court - Daily Orders
15685036X Sigmn (Dvr Mt) Sharma Naresh ... vs Union Of India on 24 September, 2019
Bench: L. Nageswara Rao, Hemant Gupta
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO. 2090/2019
IN
CIVIL APPEAL NO. 2019
(Dy.No.14317 of 2019)
15685036X SIGMN (DVR MT) SHARMA NARESH
KUMAR RAMESH BHAI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
O R D E R
We have perused the Review Petition and record of the Civil Appeal and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
Pending application, if any stand disposed of.
....................J (L.NAGESWARA RAO) Signature Not Verified ....................J Digitally signed by (HEMANT GUPTA) BALA PARVATHI Date: 2019.09.26 17:51:14 IST Reason:
NEW DELHI;
24th September, 2019 ITEM NO.1001 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No.2090/2019 in Dy.No.14317 of 2019 15685036X SIGMN (DVR MT) SHARMA NARESH KUMAR RAMESH BHAI Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) Date : 24-09-2019 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order.
Pending application, if any stand disposed of.
(B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master (Signed order is placed on the file)