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[Cites 0, Cited by 5] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(xiv) in Kerala Veterinary and Animal Sciences University Act, 2010

(xiv)to create non-teaching, skilled, administrative, ministerial and other posts for a period and prescribe pay scales for such posts, with prior approval of the Government and to fix the method of appointment and to make appointments thereto: