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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(vii) in The West Bengal Primary Education Act, 1973

(vii)"District Inspector of Schools (Primary Education)", "District Officer for Physical Education and Youth Welfare", "District School Education Officer" and "District Special Officer for Scheduled Castes and Tribes Welfare" mean the respective officers designated as such by the State Government;