Patna High Court
Radhe Shyam Sharma vs The Patna High Court Through The ... on 15 January, 2018
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi, Nilu Agrawal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.148 of 2018
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Radhe Shyam Sharma, Son of Late Vindeshwar Prasad Sinha, Resident of East
Patel Nagar, Road No.-6, P.S.- Shastri Nagar, District- Patna.
.... .... Petitioner/s
Versus
1. The Patna High Court Through The Registrar General, Patna.
2. The Registrar General, Patna High Court.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sunil Kumar, Adv.
For the Respondent/s : Mr. Piyush Lall, Adv.
CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
and
HONOURABLE JUSTICE SMT. NILU AGRAWAL
ORAL JUDGMENT
(Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI) Date: 15-01-2018 Heard learned counsel for the petitioner and learned counsel for the High Court.
This writ application is dismissed for the simple reason that the order of suspension was passed on 27.07.2012 and the petitioner superannuated on 31.07.2012. Any argument on the reasons for suspension is only academic now.
Patna High Court CWJC No.148 of 2018 dt.15-01-2018 2/2 Writ is dismissed.
(Ajay Kumar Tripathi, J) (Nilu Agrawal, J) Devendra/Arjun AFR/NAFR NAFR CAV DATE NA Uploading Date 17.01.2018 Transmission NA Date