Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 146 in The West Bengal Motor Vehicles Rules, 1989

146.

Entry of the particular vehicle(s) in a permit shall not authorise the vehicle(s) to ply on road unless the vehicle(s) conform to the provisions of the Act and/or the rules made thereunder at all points of time.