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State of Rajasthan - Section

Section 59 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

59.

The same serial number of the Tehsil's Register of Taqavi Advances should be allotted to the account in the Collector's office register as has been noted in the Tehsil register. From each financial year a separate series of number will be started and to distinguish in from the previous year it will be necessary to mention the financial year along with the number e.g. Ledger folio No. 50-52-53.