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Central Administrative Tribunal - Allahabad

Sadhana Khare vs Kvs on 12 October, 2022

                                                      O.A./877/2022


                                                    (Open Court)
         Central Administrative Tribunal, Allahabad
                           ****
            Original Application No.877 of 2022

              This the 12th Day of October, 2022.

      Hon'ble Mr. Justice Om Prakash VII, Member (J)

Sadhana Khare W/O Brajendra Bhushan Khare R/O-H. No.24,
Krishna Enclave, Nandanpura, Lahargrid, Shivpuri Road Jhansi
City and District- Jhansi
                                             ...........Applicant
By Advocate: Shri Ram Milan Mishra
             Shri Jitendra Nayak

                            Versus

1.   Kendriya Vidyalaya, Sangathan, Shaheed Jeet Marg,
     New Delhi through, its Commissioner,
2.   Asst. Commissioner, (Estt. 2/3), Kendriya Vidyalaya,
     Sangathan, Shaheed Jeet Marg, New Delhi.
3.   Principal, Kendriya Vidyalaya No.2, Jhansi Cantt. Jhansi.
4.   Union of India through, Secretary, Ministry of Education,
     New Delhi.


                                                  ...Respondents

By Advocate: Shri Rishi Kumar


                           ORDER

Shri Ram Milan Mishra, learned counsel appearing for the applicant and Shri Rishi Kumar, learned counsel appearing for the respondents are present.

2. At the outset, learned counsel appearing for the applicant states that he wishes to withdraw the present Original Page 1 of 2 O.A./877/2022 Application with liberty to file afresh with a better drafted affidavit.

3. OA./877/2022 is dismissed as withdrawn with liberty to the applicant to file afresh with a better drafted affidavit.

4. No order as to costs.

( Justice OM Prakash VII) Member (J) Madhu Page 2 of 2