Central Administrative Tribunal - Allahabad
Sadhana Khare vs Kvs on 12 October, 2022
O.A./877/2022
(Open Court)
Central Administrative Tribunal, Allahabad
****
Original Application No.877 of 2022
This the 12th Day of October, 2022.
Hon'ble Mr. Justice Om Prakash VII, Member (J)
Sadhana Khare W/O Brajendra Bhushan Khare R/O-H. No.24,
Krishna Enclave, Nandanpura, Lahargrid, Shivpuri Road Jhansi
City and District- Jhansi
...........Applicant
By Advocate: Shri Ram Milan Mishra
Shri Jitendra Nayak
Versus
1. Kendriya Vidyalaya, Sangathan, Shaheed Jeet Marg,
New Delhi through, its Commissioner,
2. Asst. Commissioner, (Estt. 2/3), Kendriya Vidyalaya,
Sangathan, Shaheed Jeet Marg, New Delhi.
3. Principal, Kendriya Vidyalaya No.2, Jhansi Cantt. Jhansi.
4. Union of India through, Secretary, Ministry of Education,
New Delhi.
...Respondents
By Advocate: Shri Rishi Kumar
ORDER
Shri Ram Milan Mishra, learned counsel appearing for the applicant and Shri Rishi Kumar, learned counsel appearing for the respondents are present.
2. At the outset, learned counsel appearing for the applicant states that he wishes to withdraw the present Original Page 1 of 2 O.A./877/2022 Application with liberty to file afresh with a better drafted affidavit.
3. OA./877/2022 is dismissed as withdrawn with liberty to the applicant to file afresh with a better drafted affidavit.
4. No order as to costs.
( Justice OM Prakash VII) Member (J) Madhu Page 2 of 2