Andhra Pradesh High Court - Amravati
K Rana Prathap Simha vs K Sankar Reddy on 7 November, 2025
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No.: CRP No.2634 of 2025
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
2. 07.11.2025 SRK, J
No representation on behalf of the
respondent(s).
List the matter after four (04) weeks. Interim stay granted earlier, is extended for a period of four (04) weeks.
______ SRK, J DNB