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[Cites 0, Cited by 0] [Section 676(2)] [Section 676] [Entire Act]

State of Punjab - Subsection

Section 676(2)(a) in Punjab Jail Manual, 1996

(a)When the prisoners escorted are aged, feeble, sick, crippled, women, children, or are accused of minor offences, and are not of desperate characters, or are harmless lunatics, or where the number of persons including the escort does not exceed five, they may be conveyed in ordinary third class carriages.