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Calcutta High Court (Appellete Side)

Company Limited And Ors vs Rathin Ghosh And Ors on 10 March, 2017

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

10.3.2017
 kc(8)


                              F.M.A. 3536 of 2015
                     West Bengal State Electricity Distribution
                           Company Limited and Ors.
                                     -versus-
                             Rathin Ghosh and Ors.
                                       With
                               CAN 8307 of 2015
                                    (Assigned)


Mr. Anindya Mitra,
Mr. Bhaskar Mitra,
Mr. R.M. Chattopadhyay...........For the appellants.

Mr. Arabinda Chatterjee,
Ms. Kakali Dutta.......................For the respondents/

writ petitioners.

It has been informed by learned counsel for the respondents that Sri Malay Kumar Basu, the leading counsel in this case has been implanted with pace maker and doctors advised him to take rest for two weeks.

On the prayer of the respondents, the matter is fixed two weeks hence peremptorily. It is made clear that no adjournment shall be granted on the next date.

(RAKESH TIWARI, J.) (SHIVAKANT PRASAD, J.)