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[Cites 0, Cited by 3] [Section 84(2)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(2)(s) in Real Estate (Regulation And Development) Act, 2016

(s)the manner of implementation of the order, direction or decisions of the adjudicating officer, the Authority or the Appellate Tribunal under sub-section (2) of section 40;