Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(3) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(3)'Controller' means the person appointed as Controller of Bio-fertilizer by the Government and includes any other person empowered by the Government to exercise or perform all or any of the functions as may be prescribed;