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Union of India - Section

Section 28 in The Warehousing (Development And Regulation) Act, 2007

28. Salary, allowances and other terms and conditions of Chairperson and other members.โ€”

Subject to the rules as may be made in this behalf, the salaries and allowances payable to, and other terms and conditions of service ofโ€”
(a)the Chairperson shall be the same as that of a Secretary to the Government of India;
(b)the other members of the Authority shall be the same as that of Joint Secretaries to the Government of India.