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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3)The [Samata Samiti] [Substituted by U.P. Act No. 9 of 1994.], shall assist the Kshettra Panchayat in the exercise of powers and performance of duties and functions in relation to improvement in the field of health, sanitation, [social justice] [Substituted by U.P. Act No. 9 of 1994.], women welfare, youth welfare and constructive programmes and such other powers, duties and functions as are -
(i)required to be exercised or performed by it under the Act; or
(ii)delegated to the [Samata Samiti] [Substituted by U.P. Act No. 9 of 1994.], by the Kshettra Panchayat under Section 80.