National Company Law Appellate Tribunal
Federation Of Gujarat State Chemists ... vs The Competition Commission Of India & ... on 22 April, 2019
NATIONAL COMPANY LAW APPELLATE TRIBUNAL, NEW DELHI
Competition Appeal (AT) No. 20 of 2019
IN THE MATTER OF:
Federation of Gujarat State Chemists and
Druggists Association .....Appellant
Vs.
The Competition Commission of India & Ors. ......Respondents
Present : None
O R D E R
22.04.2019 - Inspite of repeated calls, nobody appears on behalf of the Appellant. The appeal is accordingly dismissed for non-prosecution.
[Justice S. J. Mukhopadhaya] Chairperson [Justice A. I. S. Cheema] Member (Judicial) [Kanthi Narahari] Member (Technical) ss/gc