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National Company Law Appellate Tribunal

Federation Of Gujarat State Chemists ... vs The Competition Commission Of India & ... on 22 April, 2019

        NATIONAL COMPANY LAW APPELLATE TRIBUNAL, NEW DELHI
                  Competition Appeal (AT) No. 20 of 2019


IN THE MATTER OF:
Federation of Gujarat State Chemists and
Druggists Association                                       .....Appellant
Vs.
The Competition Commission of India & Ors.                  ......Respondents


Present :                     None



                              O R D E R

22.04.2019 - Inspite of repeated calls, nobody appears on behalf of the Appellant. The appeal is accordingly dismissed for non-prosecution.

[Justice S. J. Mukhopadhaya] Chairperson [Justice A. I. S. Cheema] Member (Judicial) [Kanthi Narahari] Member (Technical) ss/gc