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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Mizoram - Subsection

Section 13(1) in The Mizoram Aided College Employees Rules, 1990

(1)Records of service-Detailed records of service of all the employee of the college shall be maintained by the Principal which shall show details of-
(a)Particulars of the person ;
(b)Date of his appointment;
(c)Confirmation and promotions ;
(d)Increment of pay awarded to him ;
(e)Leave credit and leave availed of by him ;
(f)Disciplinary action taken, if any ;
(g)Termination of service, if any.