Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Maharashtra - Subsection Section 13(ii) in The Hyderabad Agricultural Debtors Relief Rules, 1957 (ii)A certificate in Form No. 10 shall be issued to the purchaser of property by the officer conducting the sale under this rule.
