Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(a) in The West Bengal Gambling and Prize Competitions Act, 1957

(a)references to printing shall be construed as including references to writing and other modes of representing or reproducing letters, words or figures in a visible form; and