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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(h) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(h)"Notified Price" in relation to any variety of paddy or rice means price as notified by the State Government from time to time with the prior concurrence of the Central Government;