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State of Rajasthan - Section

Section 25 in First Statutes of the University of Udaipur

25. Eligibility for the membership.

- No member shall be eligible to be elected to any Board of Studies unless he is a permanent teacher having 6 years' teaching experience and is not below the rank of a [lecturer] [Replaced by Resolution No. 48, dated 27-10-1964 and approved by the Chancellor dated 18-11-1964.].