Section 38 in The Rajasthan Municipal Service Rules, 1963
38. Repeal and saving.
- All existing rules and others in relation to matters covered by these rules and in force immediately before the commencement of these rules are hereby repealed :Provided that any action taken under the rules and orders so superseded shall be deemed to have been taken under the provisions of these rules.Part-IX Matters Relating to first Appointment by way of Integration
