Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act] State of Tamilnadu - Subsection Section 78(2)(a) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005 (a)the fee and expenses of the conciliator and witnesses requested by the conciliator with the consent of the parties;