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[Cites 0, Cited by 0] [Section 26B] [Entire Act]

Union of India - Subsection

Section 26B(2) in Income Tax Rules, 1962

(2)A verification in the following form shall be annexed to the statement referred to in sub-rule (1),-Form of VerificationI, .......................(name of the assessee), do declare that what is stated above is true to the best of my information and belief.