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Union of India - Section

Section 37 in The General Provident Fund (Central Service) Rules, 1960

37. Relaxation of Rules.

- When the President is satisfied that the operation of any of these rules causes or is likely to cause undue hardship to a subscriber, he may, notwithstanding anything contained in these rules, deal with the case of such subscriber in such manner as may appear to him to be just and equitable.