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Madras High Court

M/S.Satyam Caterers Private Limited vs The Chief Commercial Manager (Ps And ... on 25 February, 2016

Author: M.M.Sundresh

Bench: Sanjay Kishan Kaul, M.M.Sundresh

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED: 25.02.2016

CORAM

THE HON'BLE MR.SANJAY KISHAN KAUL, CHIEF JUSTICE 
and
THE HON'BLE MR. JUSTICE M.M.SUNDRESH

O.S.A.Nos.30 to 34 of 2016
and
CMP.Nos.3173 to 3177 of 2016


M/s.Satyam Caterers Private Limited,
4th Floor, 118/7 Masjid Road,
Jangpura, Bhogal,
New Delhi-110 014
rep. by its Authorised Signatory		.. Appellant in
					   OSA.Nos.30, 32,
					   33 & 34 of 2016

M/s.Roop Caterers,
T062, Ground Floor,
Back Portion, Bhogal Road, Jangpura,
Bhogal, New Delhi-110 014,
rep. by its Authorised Signatory		..  Appellant in
					    OSA.No.31/2016


vs

The Chief Commercial Manager (PS and CATG), 
Southern Railway, Govt. of India,
Commercial Branch,
Headquarters Office,
Park Town, Chennai-600 003.		.. Respondent in all
					   OSAs.



	Appeals filed under Order XXXVI, Rule 9 of Original Side Rules read with Clause 15 of Letters Patent against the common order made in O.A.Nos.1132, 1137, 1128, 1131 and 1134 of 2015, dated 16.02.2016.

	For Appellant(s)	..  Mr.AR.L.Sundaresan
			    Senior Counsel
			           for
			    Ms.AL.Gandhimathi

	For Respondent	..  Mr.R.Thiagarajan
			    Senior Counsel
			           for
			    Mr.V.G.Suresh Kumar
	
* * * * *
COMMON JUDGMENT

(Judgment of the Court was delivered by The Hon'ble Chief Justice) On hearing the learned counsel for parties, the following agreed order is passed:-

(1)All the claims of the appellants on merit would be raised during the arbitration proceedings and the impugned order would not in any manner affect the arbitration proceedings.
(2)The appellants are granted extension to run the contract till 4th March, 2016, on which date they will hand over the catering services to the respondent, especially, as the new contract has already been awarded by the respondent.

2. The appeals, accordingly, stand disposed of. No costs. Consequently, all connected CMPs. are closed.

(S.K.K., CJ.)       (M.M.S.,J.)
25.02.2016         
Index	: Yes/No
Internet	: Yes/No
bbr

To
The Sub Assistant Registrar,
Original Side, High Court, Madras.
The Hon'ble Chief Justice
and             
M.M.Sundresh, J.



bbr












O.S.A.Nos.30 to 34 of 2016















						25.02.2016