Delhi High Court - Orders
Liberty Footwear Company vs Liberty Industrial Group Pte Ltd. & Anr on 25 May, 2023
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 151/2022
LIBERTY FOOTWEAR COMPANY
..... Petitioner
Through: Ms. Tejasvini Puri Adv.
versus
LIBERTY INDUSTRIAL GROUP PTE LTD. & ANR.
..... Respondent
Through: Mr. Gautam Wadhwa Adv.
(9871444784)
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 25.05.2023 Learned P.O is on leave today.
Put up the matter on 13.07.2023 for purpose already fixed.
Reader a/w SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) MAY 25, 2023/PU Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:14:22