Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act] State of West Bengal - Subsection Section 275(1)(j) in The Calcutta Municipal Corporation Act, 1980 (j)if the occupier of the premises fails to pay in full any amount due from him for supply or water under this Act :