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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(5)(g) in The M.P. Boilers Rules, 1969

(g)Submission of declaration by the Inspector. - When an inspection under the Act is completed, the Inspector making it shall prepare a declaration in Form 'C' appended to these rules in column 8 in which the limit of the working pressure shall be clearly noted, and shall forward the same with the application to the Deputy Chief Inspector or Chief Inspector.