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[Cites 0, Cited by 1] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1) in The Copyright Act, 1957

(1)Subject to such conditions as may be prescribed,—
(a)a copyright society may accept from an 'author and other owners of right exclusive authorisation to administer any right in any work by issue of licences or collection of licence fees or both; and
(b)an 'author and other owners of right shall have the right to withdraw such authorisation without prejudice to the rights of the copyright society under any contract.