Supreme Court - Daily Orders
National Highway Authority Of India vs M/S. R.N. Shetty And Company on 8 May, 2015
Bench: Dipak Misra, S.A. Bobde
ITEM NO.44 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9091/2015
(Arising out of impugned final judgment and order dated 26/11/2014
in FAO No. 364/2014 passed by the High Court Of Delhi At New
Delhi)
NATIONAL HIGHWAY AUTHORITY OF INDIA Petitioner(s)
VERSUS
M/S. R.N. SHETTY AND COMPANY Respondent(s)
(with interim relief and office report)
Date : 08/05/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Pradeep Kumar Bakshi, AOR
Ms. Prachi Vasisht, Adv.
Ms. Sanya Talwar, Adv.
For Respondent(s) Mr. Gopal Subramanium, Sr. Adv.
Mr. Sharan Thakur, Adv.
Ms. Natasha Thakur, Adv.
Mr. Vijay Kumar Paradesh, Adv.
Dr. Sushil Balwada,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Gulshan Kumar Arora) (H.S. Parasher)
Signature Not Verified
Digitally signed by
Court Master Court Master
Gulshan Kumar Arora
Date: 2015.05.11
16:17:20 IST
Reason: