[Cites 0, Cited by 0]
[Entire Act]
State of Assam - Section
Section 116A in Civil Suit Rules (Assam)
116A.
The Senior and Junior Government Advocates, Assam, shall be allowed the following fees for their appearance before the Assam High Court in civil cases:| (a) | First Appeals | Rs. 85 per day |
| (b) | Other matters | Rs. 51 per day |
| (c) | Matters relating to Articles 226-28 of the Constitution | Rs. 85 per day |
| (d) | Tax cases | Rs. 100 per day |