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State of Assam - Section

Section 116A in Civil Suit Rules (Assam)

116A.

The Senior and Junior Government Advocates, Assam, shall be allowed the following fees for their appearance before the Assam High Court in civil cases:
(a) First Appeals Rs. 85 per day
(b) Other matters Rs. 51 per day
(c) Matters relating to Articles 226-28 of the Constitution Rs. 85 per day
(d) Tax cases Rs. 100 per day