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State of Tamilnadu - Section

Section 61 in Tamil Nadu Educational Inspection Code

61. Office Calendar.

- An office calendar shall be drawn up in January each year in the prescribed form, with entires showing, month by month the public and local holidays the dates prescribed for the receipt and despatch of periodical reports and returns from the subordinates and to the superior officers respectively and such other particulars as will enable the officer to attend to the punctual and expeditious despatch of office business. The dates of S.S.L.C, T.S.L.C. and other departmental and Government examinations should also be noted in the office calendar to enable the officer to regulate his tour programmes and other work according to the requirements of these examinations. ’Urgent and important references from superior officers and audit objections and other urgent references received from the Accountant-General should be noted therein as they are received, so that replies may be sent in time. The Chief Ministerial Officer on the establishment must be held responsible for the correct and careful maintenance of the office calendar.