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State of Uttar Pradesh - Section

Section 31 in Uttar Pradesh Dacoity Affected Areas Act, 1983

31. Repeal and savings

(1)The Uttar Pradesh Dacoity Affected Areas (Second) Ordinance, 1983 (U. P. Ordinance No. 25 of 1983) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance referred to in sub-section (1) shall be deemed to have been done or taken under this Act as if the provisions of this Act were in force of all material times.