Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 152] [Entire Act] State of Tamilnadu - Subsection Section 152(6) in The Tamil Nadu Co-Operative Societies Act, 1983 (6)The appellate authority may pass such interlocutory order pending the decision on the appeal as the appellate authority may deem fit.