Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Jammu-Kashmir - Subsection Section 9A(3) in The Jammu and Kashmir Entertainments Duty Act, 1959 (3)The offence under this section shall be tried summarily notwithstanding anything contained in sub-section (2) of section 23.]
