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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(2)(a) in The Bihar General Provident Fund Rules, 1948

(a)meeting the cost of higher education, including the travelling expenses of the subscriber or any actually dependent child of the subscriber in the following cases
(i)for education outside India for academic, technical, professional or vocational course beyond the High School stage; and
(ii)for any medical, engineering or other technical education or specialise course in India beyond the High School stage;