Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 267] [Entire Act] State of Jharkhand - Subsection Section 267(4) in Jharkhand Municipal Act, 2011 (4)The State Regulatory Commission may appoint consultants to assist the State Regulatory Commission in the discharge of its functions on such terms and conditions as the State Regulatory Commission may, by order, determine.
