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Union of India - Section

Section 17 in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000

17.

The Authority may also prescribe the passing by an applicant of an examination on the successful completion of the training prescribed above for the grant of a license under regulation 3. The examination may be conducted either by the Authority itself or by an institution authorised by it in this behalf.