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State of Gujarat - Section

Section 53 in Gujarat Panchayats Act, 1961

53. Term of office of members of village panchayats, and of Sarpanch etc. thereof. - Save as otherwise provided in this Act, the term of office of-

(a)the member of a village panchayat, and
(b)the Sarpanch and Upa-Sarpanch of a village panchayat.
shall be co-extensive with the duration of the panchayat.