Delhi High Court - Orders
Nirankari Dham & Anr vs Sant Nirankari Mandal on 11 April, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 88/2019 & CM. 9991/2019
NIRANKARI DHAM & ANR ..... Appellants
Through: Mr.Ankur Gogia, Advocate.
versus
SANT NIRANKARI MANDAL ..... Respondent
Through: Mr.Naman Jain, Advocate
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 11.04.2022
1. Learned counsel for the appellants submits that he has been engaged in the present matter recently and seeks some time to prepare and address arguments.
2. Re-notify on 24.11.2022.
MANOJ KUMAR OHRI, J APRIL 11, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:13.04.2022 13:24:30