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Delhi High Court - Orders

Nirankari Dham & Anr vs Sant Nirankari Mandal on 11 April, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                          $~69
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    FAO 88/2019 & CM. 9991/2019
                               NIRANKARI DHAM & ANR                     ..... Appellants
                                              Through: Mr.Ankur Gogia, Advocate.

                                                  versus

                                SANT NIRANKARI MANDAL                ..... Respondent
                                            Through: Mr.Naman Jain, Advocate

                                CORAM:
                                HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                             ORDER

% 11.04.2022

1. Learned counsel for the appellants submits that he has been engaged in the present matter recently and seeks some time to prepare and address arguments.

2. Re-notify on 24.11.2022.

MANOJ KUMAR OHRI, J APRIL 11, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:13.04.2022 13:24:30