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[Cites 0, Cited by 8] [Article 353] [Constitution]

Constitution Subarticle

Article 353(b) in Constitution of India

(b)the power of Parliament to make laws with respect to any matter shall include power to make laws conferring powers and imposing duties, or authorising the conferring of powers and the imposition of duties, upon the Union or officers and authorities of the Union as respects that matter, notwithstanding that it is one which is not enumerated in the Union List;