Punjab-Haryana High Court
M/S Tej Seed Store & Anr vs M/S Mahakosh Fruit & Vegetables & Anr on 10 November, 2016
Author: A.B. Chaudhari
Bench: A.B. Chaudhari
CRM-M-30633 of 2016 1
128
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-30633 of 2016
Date of decision: November 10, 2016
M/s Tej Seed Store and another
......Petitioners
Versus
M/s Mahakosh Fruit & Vegetables and another
.....Respondents
CORAM: HON'BLE MR. JUSTICE A.B. CHAUDHARI
Present: Mr. Krishan Singh, Advocate for the petitioners.
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A.B. CHAUDHARI, J (Oral)
Permitted to withdraw the petition with liberty to file petition regarding protection.
(A.B. CHAUDHARI) JUDGE November 10, 2016 mahavir Whether speaking/ reasoned: Yes/No Whether Reportable: Yes/No For Subsequent orders see CRM-32918-2016, CRM-M-30758-2016, CRM-M-30783-2016 and 2 more.
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