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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(iii) in The U.P. Milk and Milk Products (Export) Control Order, 1976

(iii)to the export of milk products by concerns situated in the State of Uttar Pradesh and registered or licensed under the Industries (Development and Regulation) Act, 1951 (Act No. 65 of 1951); or