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State of Bihar - Section

Section 85 in The Bihar and Orissa Local Self-Government Act, 1885

85. Duties of District Engineer.

- It shall be the duty of the District Engineer to prepare all plans, designs, specifications and estimates which the District Board may require, to carry out such works as it may direct, and to conform generally to all rules that may be made by the District Board under Section 32 or by the [State] [Substituted by ALO.] Government under Section 138.