Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 424A(3)] [Section 424A] [Entire Act]

Union of India - Subsection

Section 424A(3)(a) in The Companies Act, 1956

(a)the Government of any State unless all or any of the industrial undertakings belonging to such company are situated in such State;