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State of Punjab - Section

Section 24 in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012

24. Head of Account to Debit Expenditure.

- The charges on account of expenditure under this Scheme shall be debited to the Head "2071-Pensions and other Retirement Benefits-109-Pensions to Employees of State Aided Educational Institutions-0l-pension to Employees of State Aided Educational Institutions."