Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181D] [Entire Act] State of Tamilnadu - Subsection Section 181D(3) in Tamil Nadu Panchayats Act, 1994 (3)Every Panchayat shall utilise the loans only for the purposes for which such loans are borrowed.]
