Bombay High Court
Wheels India Limited vs Ganesh Bajirao Vishwasrao on 4 July, 2023
Author: N.J.Jamadar
Bench: N.J.Jamadar
46 wp 14018 of 2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.14018 OF 2022
Ganesh Bajirao Vishwasrao ... Petitioner
versus
Wheels India Ltd. ... Respondent
WITH
WRIT PETITION NO.992 OF 2022
Wheels India Ltd. ... Petitioner
versus
Ganesh Bajirao Vishwarao ... Respondent
Mr. G.R.Naik i/by G.R.Naik and Co., for Petitioner in WP 14018 of 2022 and for
Respondent in WP 992 of 2022.
Mr. Varun Joshi i/by Mr. Chetan Alai for Petitioner in WP 992 of 2022 and for
Respondent in WP 14018 of 2022.
CORAM: N.J.JAMADAR, J.
DATE : 4 JULY 2023 P.C.
1. Heard the learned Counsel for the parties.
2. Place both the Petitions together.
3. However, Writ Petition No.14018 of 2022 shall be heard and decided first.
4. List on 8 August 2023.
5. Ad-interim order granted earlier shall continue to operate till the next date.
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