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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3) in The Indian Electricity Rules, 1956

(3)[ The material and apparatus used shall conform to the relevant specifications of the [Bureau of Indian Standards] [ Substituted by G.S.R. 170, dated 15.1.1979 (w.e.f. 3.2.1979).][where such specifications have already been laid down.] [ Substituted by G.S.R. 170, dated 15.1.1979 (w.e.f. 3.2.1979).]